Supreme Court - Daily Orders
Ajesh Luthra vs Ajay Bushan Pandey on 9 August, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
ITEM NO.44 Court 6 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 265/2021 in MA 2252/2020 in W.P.(C) No. 640/2017
AJESH LUTHRA Petitioner(s)
VERSUS
AJAY BUSHAN PANDEY & ANR. Respondent(s)
Date : 09-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. A.K. Behera, Sr. Adv.
Mr. V. K. Verma, AOR
For Respondent(s) Mr. K.K. Venugopal, Ld. AG
Mr. Tushar Mehta, Ld. SG
Mr. Kanu Agrawal, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Ankur Talwar, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 04.10.2021.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by GEETA AHUJA Date: 2021.08.09 17:14:48 IST Reason: