Section 17(3) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958
(3)[ As far as possible all enquires should be completed on the spot and orders passed then and there.] [[Inserted by Notification No. F.3 (13) Rev./II/58 dated 11-6-58, published in Rajasthan Gazette, Part IV-C, dated 31.7.58.]]
