Madhya Pradesh High Court
The Oriental Insurance Company Limited vs Chain Singh on 15 May, 2018
THE HIGH COURT OF MADHYA PRADESH MA-2435-2018 (THE ORIENTAL INSURANCE COMPANY LIMITED Vs CHAIN SINGH) 1 Jabalpur, Dated : 15-05-2018 None for the appellant. Adjourned.
(SUJOY PAUL) sh JUDGE e ad mohsin Pr a hy Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2018.05.15 16:39:25 +05'30' ad M of rt ou C h ig H