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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5)(g) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017

(g)Deputy Registrar, Assistant Registrar, Accounts Officer, Internal Auditor, Stores Officer, Engineers, Medical Officers and all other Administrative and Technical posts of Group A category
(i)Chairman - Director or his nominee.
(ii)Member - Deputy Director or one of the Deans or Professor nominated by the Director.
(iii)Members - Two nominees of the Board.
(iv)Member - Registrar.