Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Sikkim - Subsection

Section 36(3)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)Analysis of dynamics of development which may include analysis of history of development, present status and trend of development, location, site and situation, regional context, hinterland, its attributes and accessibility, physiographic; and demographic characteristics; city influence area and its characteristics including settlement pattern, rural-urban relationship and fringe area developments;