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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(a) in The U.P. Exercise Books Order, 1977

(a)require any person believed to be a dealer to maintain and produce for inspection such books, accounts and records relating to his business or to the stock of exercise books under his custody or control as may be specified: