Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78A(1)] [Section 78A] [Entire Act]

State of Haryana - Subsection

Section 78A(1)(ii) in Haryana Municipal Corporation Act, 1994

(ii)20% of the revenue expenditure; or