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State of Madhya Pradesh - Section

Section 16 in The M.P. Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000

16. Protection of action taken in good faith.

- No suit or other proceedings shall lie against the State Government or the Competent Authority or an officer or employee of the State Government for anything which is in good faith done or intended to be done under this Act.