Supreme Court - Daily Orders
Arun Kumar Manglik vs Chirayu Health And Medicare Private Ltd ... on 19 September, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.39 COURT NO.4 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
17075-17076/2016
(Arising out of impugned final judgment and order dated 05/04/2016
in FA No. 438/2015 and RA No. 78/2016 , dated 25/02/2016 in FA No.
438/2015 passed by the National Consumer Disputes Redressal
Commission, Bhopal)
ARUN KUMAR MANGLIK Petitioner(s)
VERSUS
CHIRAYU HEALTH AND MEDICARE PRIVATE LTD AND ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 19/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. S.K. Katriar,Adv.
Mr. Praneet Ranjan,Adv.
Mr. Vikash Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice.
(SAPNA BISHT) (H.S.PARASHER) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by SAPNA BISHT Date: 2016.09.20 13:13:46 IST Reason: