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Supreme Court - Daily Orders

Arun Kumar Manglik vs Chirayu Health And Medicare Private Ltd ... on 19 September, 2016

Bench: Dipak Misra, C. Nagappan

     ITEM NO.39                            COURT NO.4                    SECTION XVII

                               S U P R E M E C O U R T O F           I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for              Special    Leave   to    Appeal     (C)......CC    No(s).
     17075-17076/2016

     (Arising out of impugned final judgment and order dated 05/04/2016
     in FA No. 438/2015 and RA No. 78/2016 , dated 25/02/2016 in FA No.
     438/2015 passed by the National Consumer Disputes Redressal
     Commission, Bhopal)

     ARUN KUMAR MANGLIK                                                   Petitioner(s)

                                                  VERSUS

     CHIRAYU HEALTH AND MEDICARE PRIVATE LTD AND ANR.                     Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 19/09/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)              Mr. S.K. Katriar,Adv.
                                    Mr. Praneet Ranjan,Adv.
                                    Mr. Vikash Kumar,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned. Issue notice.

(SAPNA BISHT) (H.S.PARASHER) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by SAPNA BISHT Date: 2016.09.20 13:13:46 IST Reason: