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State of Odisha - Section

Section 8 in The Orissa Dental Council Rules, 1969

8.

The Registrar shall superintend the details of income and expenditure of the State Council and shall at each ordinary meeting of the executive committee submit a financial statement showing the transactions of the State Council for the month previous to the one in which the meeting is held. This statement may, if possible, be sent along with the notice calling the meeting.