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[Cites 0, Cited by 0] [Section 304B(1)] [Section 304B] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304B(1)(c) in The Himachal Pradesh Municipal Corporation Act, 1994

(c)propagate any election matter to the public by holding, or by arranging the holding of, any musical concert or any theatrical performance or any other entertainment or amusement with a view to attracting the members of the public thereto; in any polling area during the period of forty-eight hours ending with the hour fixed for the conclusion of poll for any election in that polling area.