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State of Bihar - Section

Section 25 in The Bihar Development of Homeopathic System of Medicine (Conduct of Business and Maintenance of Correct Minutes of the Meetings of the Board) Rules, 1954

25.

The minutes of proceedings of a meeting of the Board shall be read at the next meeting of the Board and confirmed if there in no objection from any member as to their accuracy.The minutes shall be deemed to have been confirmed if the President signs them in token of his approval and correctness.