Supreme Court - Daily Orders
Delhi Development Authority vs Ashish Paul . on 31 July, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.9 COURT NO.7 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No. 1463/2023 IN
CIVIL APPEAL No. No. 8911/2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
ASHISH PAUL . & ORS. Respondent(s)
(IA No. 6668/2023 - CONDONATION OF DELAY IN FILING AND IA No.
6666/2023 - RECALLING THE COURTS ORDER)
Date : 31-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
Ms. Vanya Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) Dy. No. 8141/2023.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Rajni Mukhi Date: 2023.07.31 16:14:58 IST Reason: