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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(2)(j) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

(j)inspection of weights and measures and weighing instruments and measuring instruments used in transactions [* * * * * *] [Words 'in trade or commerce' omitted by W.B. Act 10 of 1965.];