Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 350(2)] [Section 350] [Entire Act]

State of Punjab - Subsection

Section 350(2)(b) in The Punjab Municipal Act, 1999

(b)take over from any Municipality any public street, parking area, park or garden; or