Supreme Court - Daily Orders
National Insurance Company Ltd. vs Shyam Babu on 12 May, 2022
ITEM NO.1 REGISTRAR COURT. 1 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 22567/2018
NATIONAL INSURANCE COMPANY LTD. Petitioner(s)
VERSUS
SHYAM BABU & ANR. Respondent(s)
IA No. 179550/2019 - APPLICATION FOR SUBSTITUTION)
WITH
SLP(C) No. 14613/2019 (XVII-A)
( IA No.80892/2019-CONDONATION OF DELAY IN FILING and IA
No.80894/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.80895/2019-APPLICATION FOR SUBSTITUTION and IA
No.80896/2019-CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.
and IA No.80893/2019-CONDONATION OF DELAY IN REFILING)
Date : 12-05-2022 These matters were called on for hearing today.
For Petitioner(s)
Ms. Mridula Ray Bharadwaj, AOR(SLP(C) NO.22567/2018)
Mr. Satyajeet Kumar, AOR (SLP(C)No.14613/2019)
Ms Sunita Gupta, Adv.
For Respondent(s)
Mr. Satyajeet Kumar, AOR (SLP(C) NO.22567/2018)
Ms. Mridula Ray Bharadwaj, AOR(SLP(C)No.14613/2019)
Ms Sunita Gupta, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Signature Not Verified SLP(C) No.22567/2018 Digitally signed by Indu Marwah Date: 2022.05.14 13:39:49 IST Reason: Respondent no.1 has filed counter affidavit.
Contd....
-2-SLP has been dismissed as against deceased respondent no.2 vide order dt.27.3.2021 passed by the Hon'ble Judge in Chambers. Cause title has been amended accordingly.
Respondent no.3 has been deleted from the array of parties vide another order dt.16.3.2022 passed by the Hon'ble Judge in Chambers.
SLP(C) No. 14613/2019
Despite due service, no one has entered appearance on behalf of respondent nos.3(i) to 3(iv).
Respondent no.1 is granted four weeks' time for filing counter affidavit.
Notice issued upon respondent no.2 through registered AD post has been received undelivered with the remarks 'item returned unclaimed'; as such, notice shall be re-issued.
List on 11.8.2022.
AVANI PAL SINGH Registrar