Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 17 in The Orissa Grama Rakshi Rules, 1969 17. Whenever the Grama Rakshi arrests any person in exercise of his powers, he shall forthwith take the person so arrested to the police-station :Provided if the arrest is made at night, such person shall be so taken on the following morning.
