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[Cites 0, Cited by 0] [Section 37(5)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(5)(f) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(f)testing and performance monitoring requirements specifying the tests that would be carried out for performance monitoring and the key performance indicators that would be monitored.