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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(b) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(b)by relying upon the character and antecedent verification certificate produced by the person provided the Agency does not have any adverse report regarding the person's character and antecedents from any other source.