Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 5 in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915

5. The licence fee shall be paid at the treasury or, in outlying tehsil, at the sub-treasury, in twelve equal instalments. If a licence fee is not exactly divisible by 12 the remainder left over after division by 12 shall be paid with the first instalment.