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[Cites 0, Cited by 0] [Section 78A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78A(i) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(i)Where the compensation has been determined but the person entitled to it dies before it is paid to him. the Compensation Officer shall proceed to determine the legal representatives of the deceased.