Madhya Pradesh High Court
Riyaz Mohammad vs The State Of Madhya Pradesh on 22 November, 2023
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 46127 of 2023 (RIYAZ MOHAMMAD Vs THE STATE OF MADHYA PRADESH) Dated : 22-11-2023 Shri Sachin Parmar, learned counsel for the Petitioner .
Shri Harish Singh Rathore appearing on behalf of Advocate General. At the request of counsel for the petitioner, list the matter in the next week.
(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 11/23/2023 3:34:09 PM