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State of Tamilnadu - Section

Section 4 in The Tamil Nadu Coinage (Alteration of References) Act, 1960

4. For the Fourth Schedule the following Schedule shall be substituted, namely:-

"Fourth Schedule(See section 72)Fees for Summonses and Other Processes
When the amount or value of the subject-matterexceeds But does not exceed Fee for summonses Fee for other processes
Rs. Rs. Rs. NP. Rs.NP.
0 10 0.15 0.15
10 20 0.25 0.25
20 50 0.50 0.50
50 100 1.00 1.00
100 200 1.25 2.00
200 300 1.50 3.00
300 400 1.75 4.00
400 500 2.00 5.00
500 600 2.25 6.00
600 700 2.50 7.00
700 800 2.75 8.00
800 900 3.00 9.00
900 1,000 3.25 10.00
1,000 1,100 3.40 10.50
1,100 1,200 3.50 11.00
1,200 1,300 3.65 11.50
1,300 1,400 3.75 12.00
1,400 1,500 3.90 12.50
1,500 1,600 4.00 13.00
1,600 1,700 4.15 13.50
1,700 1.800 4.25 14.00
1,800 1,900 4.40 14.50
1,900 2,000 0.15 15.00.