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State of Tamilnadu - Section
Section 4 in The Tamil Nadu Coinage (Alteration of References) Act, 1960
4. For the Fourth Schedule the following Schedule shall be substituted, namely:-
"Fourth Schedule(See section 72)Fees for Summonses and Other Processes| When the amount or value of the subject-matterexceeds | But does not exceed | Fee for summonses | Fee for other processes |
| Rs. | Rs. | Rs. NP. | Rs.NP. |
| 0 | 10 | 0.15 | 0.15 |
| 10 | 20 | 0.25 | 0.25 |
| 20 | 50 | 0.50 | 0.50 |
| 50 | 100 | 1.00 | 1.00 |
| 100 | 200 | 1.25 | 2.00 |
| 200 | 300 | 1.50 | 3.00 |
| 300 | 400 | 1.75 | 4.00 |
| 400 | 500 | 2.00 | 5.00 |
| 500 | 600 | 2.25 | 6.00 |
| 600 | 700 | 2.50 | 7.00 |
| 700 | 800 | 2.75 | 8.00 |
| 800 | 900 | 3.00 | 9.00 |
| 900 | 1,000 | 3.25 | 10.00 |
| 1,000 | 1,100 | 3.40 | 10.50 |
| 1,100 | 1,200 | 3.50 | 11.00 |
| 1,200 | 1,300 | 3.65 | 11.50 |
| 1,300 | 1,400 | 3.75 | 12.00 |
| 1,400 | 1,500 | 3.90 | 12.50 |
| 1,500 | 1,600 | 4.00 | 13.00 |
| 1,600 | 1,700 | 4.15 | 13.50 |
| 1,700 | 1.800 | 4.25 | 14.00 |
| 1,800 | 1,900 | 4.40 | 14.50 |
| 1,900 | 2,000 | 0.15 | 15.00. |