Supreme Court - Daily Orders
M/S E-Gaming Federation vs Union Of India on 8 January, 2024
1
ITEM NO.21+22 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1374/2023
M/S E-GAMING FEDERATION & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.254930/2023-EX-PARTE STAY)
WITH
Writ Petition(s)(Civil) No(s).1384/2023
Date : 08-01-2024 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Harish N Salve, Sr. Adv.
Mr. Sajan Poovayya, Sr. Adv.
Mr. V Lakshmikumaran, Adv.
Ms. Charanya Lakshmikumaran, AOR
Mr. L Badri Narayanan, Adv.
Ms. Sanjanthi Sajan Poovayya, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Sachin Sharma, Adv.
Mr. Agrim Arora, Adv.
Mr. Karan Sachdev, Adv.
Mr. Sumit Khadaria, Adv.
Ms. Purvi Sinha, Adv.
Ms. Raksha Aggarwal, Adv.
Ms. Chetna N Rai, Adv.
Ms. Neha Choudhary, Adv.
Ms. Umang Motiyani, Adv.
Ms. Falguni Gupta, Adv.
For Respondent(s) Mr. N. Venkataraman, A.S.G.
Mr. Arijit Prasad, Sr. Adv.
Signature Not Verified
Mr. Mukesh Kumar Maroria, AOR
Mr. V.C. Bharathi, Adv.
Digitally signed by
Sanjay Kumar
Date: 2024.01.09
17:03:27 IST
Reason: Mr. Advitya Awasthi, Adv.
Mr. Rajan Kumar Chaurasia, Adv.
2
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 Mr N Venkataraman, Additional Solicitor General, states that counter affidavit shall be filed within a period of two weeks.
3 Tag with SLP (C) Nos 19366-19369 of 2023 (Director General of Goods and Services Tax Intelligence & Ors v Gameskraft Technologies Private Limited & Ors).
4 In order to facilitate the submissions before the Bench, it has been agreed that Ms Charanya Lakshmikumaran and Mr Chandrashekhar, counsel, shall act as the nodal counsel. They shall put together a common compilation of the submissions, pleadings, documents and precedents in terms of the Circular dated 22 August 2023 issued for regulating the course of submissions in larger Bench cases. The compilations together with the written submissions shall be in the electronic form and shall be emailed to the Court Master at [email protected] at least one week before the next date of listing. 8 List the Petitions with connected matters for hearing and final disposal on 2 April 2024.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR