Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(5)(i) in Maharashtra Public Universities Act, 2016

(i)organize workshops and training programmes for the benefit of the teaching and support staff in the district and on the Sub-Campus;