Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Karnataka - Subsection

Section 74(1)(iv) in Karnataka Panchayat Raj Act, 1993

(iv)to repair, such building or part of it or the tree or the branch of the tree, as the case may be, and to prevent all causes of danger therefrom.