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State of Rajasthan - Section

Section 54 in The Rajasthan Industrial Disputes Rules, 1958

54. Power to co-opt.

- The Committee shall have the right to co-opt a consultative capacity persons employed in the establishment having particular or special knowledge of a matter under discussion, such co-opt MEMBER shall not be entitled to vote and shall be present at meetings only for the period during which the particular question is before the Committee.