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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(3) in Panjab University Act, 1947

(3)If in any election the question is raised whether any person is or is not the Head of, or a teacher in a College affiliated to the University or a College or Teaching Department maintained by the University, the question shall be decided by the Vice-Chancellor.