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Delhi High Court - Orders

M/S Haldyn Heinz Fine Glass Private ... vs Gujarat Gas Limited & Anr on 14 May, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~43 to 68
                                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           LPA 148/2021 & CM APPL. 14439/2021, CM APPL. 14441/2021
                                                      M/S HALDYN HEINZ FINE GLASS PRIVATE LIMITED
                                                                                                      ..... Appellant
                                                                   Through: Ms. Swapna Seshadri, Ms. Aishwarya
                                                                             Sukhramani and Ms. Kriti Soni,
                                                                             Advs.
                                                                   versus
                                                      GUJARAT GAS LIMITED & ANR.               ..... Respondent
                                                                   Through: Mr. Parag P. Tripathi, Sr. Adv. with
                                                                             Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Vatsala
                                                                             Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                             Abhilasha Rai, Mr. Shashwat Shah
                                                                             and Mr. Srinivasan Ramawamy,
                                                                             Advs. for R-1
                                                                             Mr. Utkarsh Sharma, Advocate for
                                                                             PNGRB.
                                          44
                                          +           W.P.(C) 4315/2022 & CM APPL. 12908/2022, CM APPL.
                                                      12909/2022, CM APPL. 18623/2022
                                                      ANTIQUE MARBONITE PVT LTD. AND ORS...... Petitioner
                                                                      Through: Mr. Jayant Mehta, Sr. Adv, Mr. P.
                                                                                Basu Chaudhary, Mr. Anshuman
                                                                                Chaudhury, Ms. Nisha Bhatia, Mr.
                                                                                Siddharth Shekhar, Advs.
                                                                      versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      AND ORS.                                     ..... Respondent
                                                                      Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
                                                                                Piyush Joshi, Ms. Sumiti Yadava, Ms.
                                                                                Meghna Sengupta, Ms. Vatsala
                                                                                Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                                Abhilasha Rai, Mr. Shashwat Shah,
                                                                                Mr. Jitin Chaturvedi, Mr. Shoib
                                                                                Hussain, Mr. Manu Aggarwal and



                                             LPA 148/2021 & other connected matters                                        Page 1 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:49
                                                                                                                  Ms. Ishita Pandey, Advs. for
                                                                                                                 Intervenor in CM APPL. 43536/2022
                                                                                                                 Mr. Parag P. Tripathi, Sr. Adv. with
                                                                                                                 Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                                                                 Ms. Meghna Sengupta, Ms. Vatsala
                                                                                                                 Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                                                                 Abhilasha Rai, Mr. Shashwat Shah
                                                                                                                 and Mr. Srinivasan Ramawamy,
                                                                                                                 Advs. for R-3
                                                                                                                 Ms. Harshita Tomar, Mr. Kartikey
                                                                                                                 Joshi, Ms. Sanskriti Bharadwaj and
                                                                                                                 Mr. Suyash Gaur, Advs for PNGRB.
                                          45
                                          +           LPA 211/2023 & CAV 163/2023, CM APPL. 15189/2023, CM
                                                      APPL. 15190/2023, CM APPL. 15191/2023, CM APPL.
                                                      25260/2023
                                                      EICL LIMITED                                                                ..... Appellant
                                                                                         Through:                Mr. Jayant Mehta, Sr. Adv. with Mr.
                                                                                                                 Govind Manoharan, Ms. Snigdha
                                                                                                                 Ganguly, Advs.
                                                                    versus
                                                      AGP CITY GAS PRIVATE LIMITED & ORS. ..... Respondent
                                                                    Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
                                                                             Piyush Joshi, Ms. Sumiti Yadava, Ms.
                                                                             Meghna Sengupta, Ms. Vatsala
                                                                             Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                             Abhilasha Rai, Mr. Shashwat Shah,
                                                                             Mr. Jitin Chaturvedi, Mr. Shoib
                                                                             Hussain, Mr. Manu Aggarwal and
                                                                             Ms. Ishita Pandey, Advs. for R-1 and
                                                                             R-2.
                                                                             Mr. N.L. Ganapathi, Ms. Rini V.
                                                                             Tigga, Mr. Amogh Rao, Advs. for R-
                                                                             5.
                                                                             Mr. Parag P. Tripathi, Sr. Adv. with
                                                                             Ms. Chand Chopra and Ms. Neha
                                                                             Bhupathiraju, Advs. for Respondent
                                                                             No. 6



                                             LPA 148/2021 & other connected matters                                                        Page 2 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:49
                                                                                                                   Mr. Apoorv Kurup & Mr. Akhil
                                                                                                                 Hasija, Advocates for the Union of
                                                                                                                 India.
                                                                                                                 Ms. Harshita Tomar, Mr. Kartikey
                                                                                                                 Joshi, Ms. Sanskriti Bharadwaj and
                                                                                                                 Mr. Suyash Gaur, Advs for PNGRB.
                                                                                                                 Mr. Saurav Agrawal, Standing
                                                                                                                 Counsel     with Mr.       Anshuman
                                                                                                                 Chaudhary, Advocates for Mahanagar
                                                                                                                 Gas
                                                                                                                 Mr. Rajshekhar Rao, Senior Advocate
                                                                                                                 with Mr. Sankalp Udgata and Mr.
                                                                                                                 Rajarshi    Roy,    Advocates      for
                                                                                                                 Intervenor (Indian Oil Corporation)
                                          46
                                          +           LPA 366/2023 & CM APPL. 19697/2023, CM APPL. 19698/2023
                                                      GAIL (INDIA) LIMITED                       ..... Appellant
                                                                     Through: Mr. N.L. Ganapathi, Ms. Rini V.
                                                                              Tigga, Mr. Amogh Rao, Advs.
                                                                     versus
                                                      AGP CITY GAS PRIVATE LIMITED & ORS. ..... Respondent
                                                                     Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
                                                                              Piyush Joshi, Ms. Sumiti Yadava, Ms.
                                                                              Meghna Sengupta, Ms. Vatsala
                                                                              Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                              Abhilasha Rai, Mr. Shashwat Shah,
                                                                              Mr. Jitin Chaturvedi, Mr. Shoib
                                                                              Hussain, Mr. Manu Aggarwal and
                                                                              Ms. Ishita Pandey, Advs. R-1 and R-
                                                                              2.
                                                                              Mr. Jayant Mehta, Sr. Adv. with Mr.
                                                                              Govind Manoharan, Ms. Snigdha
                                                                              Ganguly, Advs for R-5
                                                                              Mr. Parag P. Tripathi, Sr. Adv. with
                                                                              Ms. Chand Chopra and Ms. Neha
                                                                              Bhupathiraju, Advs. for Respondent
                                                                              No. 6




                                             LPA 148/2021 & other connected matters                                                         Page 3 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:49
                                                                                                                  Mr. Apoorv Kurup & Mr. Akhil
                                                                                                                 Hasija, Advocates for the Union of
                                                                                                                 India.
                                                                                                                 Ms. Harshita Tomar, Mr. Kartikey
                                                                                                                 Joshi, Ms. Sanskriti Bharadwaj and
                                                                                                                 Mr. Suyash Gaur, Advs for PNGRB.
                                          47
                                          +           LPA 254/2021 & CM APPL. 26676/2021, CM APPL. 34446/2021,
                                                      CM APPL. 46637/2021 & CM APPL. 44724/2022
                                                      GUJARAT GAS LIMITED                                                          ..... Appellant
                                                                   Through:                                      Mr. Parag P. Tripathi, Sr. Adv. with
                                                                                                                 Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                                                                 Ms. Meghna Sengupta, Ms. Vatsala
                                                                                                                 Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                                                                 Abhilasha Rai, Mr. Shashwat Shah
                                                                                                                 and Mr. Srinivasan Ramawamy,
                                                                                                                 Advs.
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                 ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                                                           Mr. Paras Kuhad, Sr. Adv. with Mr.
                                                                           Piyush Joshi, Ms. Sumiti Yadava, Ms.
                                                                           Meghna Sengupta, Ms. Vatsala
                                                                           Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                           Abhilasha Rai, Mr. Shashwat Shah,
                                                                           Mr. Jitin Chaturvedi, Mr. Shoib
                                                                           Hussain, Mr. Manu Aggarwal and
                                                                           Ms. Ishita Pandey, Advs. for
                                                                           Impleaders.
                                          48
                                          +           W.P.(C) 2795/2022 & CM APPL. 8078/2022
                                                      ADANI TOTAL GAS LIMITED                 ..... Petitioner
                                                                   Through: Ms. Ruby Singh Aneja, Ms. Nancy
                                                                            Maini, Ms. Akasnsha Thapa and Ms.
                                                                            Aakriti Vohra, Advs.




                                             LPA 148/2021 & other connected matters                                                        Page 4 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:49
                                                                   versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                  ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                                                           Mr. Apoorv Kurup & Mr. Akhil
                                                                           Hasija, Advocates for the Union of
                                                                           India.
                                                                           Mr. Saurav Agrawal, Standing
                                                                           Counsel   with Mr.         Anshuman
                                                                           Chaudhary, Ms. Saloni Paliwal and
                                                                           Mr. Shivam Chaudhary, Advocates
                                                                           for Mahanagar Gas
                                          49
                                          +           LPA 64/2024 & CM APPL. 4534/2024, CM APPL. 12574/2024 &
                                                      CM APPL. 28591/2024
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                     ..... Appellant
                                                                    Through: Ms. Harshita Tomar, Mr. Kartikey
                                                                             Joshi, Ms. Sanskriti Bharadwaj and
                                                                             Mr. Suyash Gaur, Advs for PNGRB.
                                                                    versus
                                                      AGP CITY GAS PRIVATE LIMITED & ORS. ..... Respondent
                                                                    Through: Mr. Paras Kuhad, Sr. Adv. with Mr.
                                                                             Piyush Joshi, Ms. Sumiti Yadava, Ms.
                                                                             Meghna Sengupta, Ms. Vatsala
                                                                             Bhatia, Ms. Trushita Shrivastava, Ms.
                                                                             Abhilasha Rai, Mr. Shashwat Shah,
                                                                             Mr. Jitin Chaturvedi, Mr. Shoib
                                                                             Hussain, Mr. Manu Aggarwal and
                                                                             Ms. Ishita Pandey, Advs. for R-1 and
                                                                             R-2.
                                                                             Mr. Jayant Mehta, Sr. Adv. with Mr.
                                                                             Govind Manoharan, Ms. Snigdha
                                                                             Ganguly, Advs for R-3
                                                                             Mr. N.L. Ganapathi, Ms. Rini V.
                                                                             Tigga and Mr. Amogh Rao, Advs. for
                                                                             R-5.



                                             LPA 148/2021 & other connected matters                                        Page 5 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:49
                                                                                                                  Mr. Parag P. Tripathi, Sr. Advocate
                                                                                                                 with Ms. Chand Chopra, Ms. Neha
                                                                                                                 Bhupathiraju,    Advocates      for
                                                                                                                 Applicant/GGL
                                          50
                                          +           W.P.(C) 9374/2015 & CM APPL. 21790/2015, CM APPL.
                                                      21791/2015, CM APPL. 4231/2016
                                          [

                                                      INDRAPRASTHA GAS LIMITED                ..... Petitioner
                                                                   Through: Mr. K K Rai Sr. Advocate with Mr. S.
                                                                            K. Pandey, Mr. Awanish Kumar, Mr.
                                                                            Chandrashekhar Chakalabbi and Mr.
                                                                            Anshul Rai Advs.
                                                                   versus
                                                      PETROLEUM & NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                                                        ..... Respondent
                                                                                         Through:                Ms. Monika Arora, CGSC with Ms.
                                                                                                                 Jyoti Tiwari, Adv.
                                                                                                                 Mr. Utkarsh Sharma, Advocate for
                                                                                                                 PNGRB.
                                          51
                                          +           W.P.(C) 11148/2020
                                                      MAHANAGAR GAS LIMITED                 ..... Petitioner
                                                                  Through: Mr. Parag P. Tripathi, Senior
                                                                           Advocate with Mr. Saurav Agrawal,
                                                                           Standing Counsel with Trinath
                                                                           Tadukamalla, Ms. Nisha Bhatia, Mr.
                                                                           Siddharth Shekhar, Mr. Anshuman
                                                                           Chaudhary, Advocates
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                  ..... Respondent
                                                                  Through: Ms. Pratima Lakra, CGSC with Mr.
                                                                           Chandan Prajapathi, Adv. for R-
                                                                           2/UOI
                                                                           Mr. Utkarsh Sharma, Adv.for
                                                                           PNGRB.



                                              LPA 148/2021 & other connected matters                                                      Page 6 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:49
                                           52
                                          +           W.P.(C) 9711/2020 & CM APPL. 31041/2020, CM APPL.
                                                      11350/2022, CM APPL. 31858/2022, CM APPL. 55246/2023
                                                      MAHANAGAR GAS LIMITED                     ..... Petitioner
                                                                                         Through:                Mr. Parag P. Tripathi, Senior
                                                                                                                 Advocate with Mr. Saurav Agrawal,
                                                                                                                 Standing Counsel with Trinath
                                                                                                                 Tadukamalla, Ms. Nisha Bhatia, Mr.
                                                                                                                 Siddharth Shekhar, Mr. Anshuman
                                                                                                                 Chaudhary, Advocates
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                  ..... Respondent
                                                                  Through: Ms. Pratima Lakra, CGSC with Mr.
                                                                           Chandan Prajapathi, Adv. for R-
                                                                           2/UOI
                                                                           Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                          53
                                          +           W.P.(C) 1017/2021 & CM APPL. 2821/2021
                                                      GUJARAT GAS LIMITED                                                         ..... Petitioner
                                                                                         Through:                Mr. Parag P. Tripathi, Sr. Advocate
                                                                                                                 with Ms. Chand Chopra, Ms. Neha
                                                                                                                 Bhupathiraju, Advs.
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR                                  ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                          54
                                          +           W.P.(C) 407/2021 &    CM APPL. 1085/2021, CM APPL.
                                                      41014/2021, CM APPL. 6225/2022
                                                      INDRAPRASTHA GAS LIMITED                   ..... Petitioner
                                                                       Through: Mr. Saurav Agarwal, Mr. Deepayan
                                                                                 Mandal, Mr. Anshuman Choudhary,
                                                                                 Mr. Mridul Bansal and Mr. Naman
                                                                                 Verma, Advs.




                                             LPA 148/2021 & other connected matters                                                        Page 7 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:49
                                                                   Versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                   ..... Respondent
                                                                  Through: Mr. Kirtiman Singh, CGSC, UOI with
                                                                           Mr. Waize Ali Noor and Mr. Kartik
                                                                           Baijal, Advs.
                                                                           Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                          55
                                          +           W.P.(C) 3660/2022 & CM APPL. 10849/2022
                                                      GREEN GAS LIMITED                                                           ..... Petitioner
                                                                                         Through:                Mr. Saurav Agrawal, Mr. Anshuman
                                                                                                                 Chowdhury, Mr. Shivam Chaudhary,
                                                                                                                 Advs.
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                  ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                                                           Mr. Apoorv Kurup & Mr. Akhil
                                                                           Hasija, Advocates for the Union of
                                                                           India.
                                          56
                                          +           W.P.(C) 3266/2022 & CM APPL. 9496/2022
                                                      M/S BHAGYANAGAR GAS LIMITED                                                 ..... Petitioner
                                                                                         Through:                Mr. Shiv Kumar Pandey, Mr.
                                                                                                                 Awanish Kumar, Mr. Chandrashekar
                                                                                                                 A. Chakalabbi, Mr. Anshul Rai, Ms.
                                                                                                                 Sreoshi Chattrjee and Ms. Medha
                                                                                                                 Tandon, Advocates
                                                                                         versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                 ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                                                           Mr. Apoorv Kurup & Mr. Akhil



                                             LPA 148/2021 & other connected matters                                                        Page 8 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:50
                                                                                                                  Hasija, Advocates for the Union of
                                                                                                                 India.
                                          57
                                          +           W.P.(C) 3116/2022 & CM APPL. 9059/2022
                                                      AAVANTIKA GAS LIMITED                                                       ..... Petitioner
                                                                                         Through:                Ms. Ruby Singh Aneja, Ms. Nancy
                                                                                                                 Maini, Ms. Akansha Thapa and Ms.
                                                                                                                 Aakriti Vohra, Advs.
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                  ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                                                           Mr. Apoorv Kurup & Mr. Akhil
                                                                           Hasija, Advocates for the Union of
                                                                           India.

                                          58
                                          +           W.P.(C) 3268/2022 & CM APPL. 9513/2022
                                                      GAIL GAS LIMITED                           ..... Petitioner
                                                                      Through: Ms. Ruby Singh Aneja, Ms. Nancy
                                                                               Maini, Ms. Akansha Thapa and Ms.
                                                                               Aakriti Vohra, Advs.
                                                                      versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                                                                       .... Respondent
                                                                      Through: Mr. Utkarsh Sharma, Advocate for
                                                                               PNGRB.

                                          59
                                          +           W.P.(C) 3322/2022 & CM APPL. 9668/2022
                                                      CENTRAL U.P GAS LIMITED                   ..... Petitioner
                                                                      Through: Mr. Shiv Kumar Pandey, Mr.
                                                                               Awanish Kumar, Mr. Chandrashekar
                                                                               A. Chakalabbi, Mr. Anshul Rai, Ms.
                                                                               Sreoshi Chattrjee and Ms. Medha
                                                                               Tandon, Advocates
                                                                      versus



                                             LPA 148/2021 & other connected matters                                                        Page 9 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:50
                                                       PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                  ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                                                           Mr. Apoorv Kurup & Mr. Akhil
                                                                           Hasija, Advocates for the Union of
                                                                           India.
                                          60
                                          +           W.P.(C) 3340/2022 & CM APPL. 9739/2022
                                                      GODAVARI GAS PRIVATE LIMITED            ..... Petitioner
                                                                   Through: Ms. Ruby Singh Aneja, Ms. Nancy
                                                                            Maini, Ms. Akansha Thapa and Ms.
                                                                            Aakriti Vohra, Advs.
                                                                   versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                    ..... Respondent
                                                                   Through: Mr. Deepak Tanwar, Government
                                                                            Pleader with Mr. Rajdev Kumar, Mr.
                                                                            Hitesh Batra, Advs. for R-1.
                                                                            Mr. Utkarsh Sharma, Advocate for
                                                                            PNGRB.
                                          61
                                          +           W.P.(C) 3369/2022 & CM APPL. 9845/2022, CM APPL.
                                                      9847/2022
                                                      SABARMATI GAS LIMITED                      ..... Petitioner
                                                                      Through: Mr. Parag P. Tripathi, Sr. Advocate
                                                                               with Ms. Chand Chopra, Ms. Neha
                                                                               Bhupathiraju, Advs.
                                                                      versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.
                                                                                                       ..... Respondent
                                                                      Through: Mr. Utkarsh Sharma, Advocate for
                                                                               PNGRB.
                                                                               Mr. Apoorv Kurup & Mr. Akhil
                                                                               Hasija, Advocates for the Union of
                                                                               India.




                                           LPA 148/2021 & other connected matters                                          Page 10 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:50
                                           62
                                          +           W.P.(C) 3911/2022 & CM APPL. 11635/2022
                                                      TRIPURA NATURAL GAS COMPANY LIMITED THROUGH ITS
                                                      GENERAL MANAGER (PROJECT)              ..... Petitioner
                                                                   Through: Mr. N.L. Ganapathi, Ms. Rini V.
                                                                            Tigga, Mr. Amogh Rao, Advs.
                                                                   versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                  ..... Respondent
                                                                   Through: Mr. Utkarsh Sharma, Advocate for
                                                                            PNGRB.
                                          63
                                          +           W.P.(C) 3913/2022 & CM APPL. 11641/2022
                                                      VADODARA GAS LIMITED THROUGH ITS COMPANY
                                                      SECRETARY AND HOD(HR)                  ..... Petitioner
                                                                   Through: Mr. N.L. Ganapathi, Ms. Rini V.
                                                                            Tigga, Mr. Amogh Rao, Advs.
                                                                   versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      THROUGH ITS SECRETARY                  ..... Respondent
                                                                   Through: Mr. Utkarsh Sharma, Advocate for
                                                                            PNGRB.

                                          64
                                          +           W.P.(C) 4007/2022 & CM APPL. 12000/2022

                                                      TORRENT GAS PRIVATE LIMITED                                                 ..... Petitioner
                                                                                         Through:                Mr. Gaurav Juneja, Mr. Aaysuh Jain
                                                                                                                 and Mr. Arjit Oswal, Advs.
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                  ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                                                           Mr. Apoorv Kurup & Mr. Akhil
                                                                           Hasija, Advocates for the Union of
                                                                           India.



                                           LPA 148/2021 & other connected matters                                                         Page 11 of 13
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 22:30:50
                                           65
                                          +           W.P.(C) 4122/2022 & CM APPL. 12288/2022
                                                      TORRENT GAS PRIVATE LIMITED             ..... Petitioner
                                                                   Through: Mr. Gaurav Juneja, Mr. Aaysuh Jain
                                                                            and Mr. Arjit Oswal, Advs.
                                                                   versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                    ..... Respondent
                                                                   Through: Mr. Utkarsh Sharma, Advocate for
                                                                            PNGRB.
                                          66
                                          +           W.P.(C) 4481/2022 & CM APPL. 13359/2022
                                                      MAHARASHTRA NATURAL GAS LIMITED ..... Petitioner
                                                                  Through: Mr. Niraj Kumar and Mr. Nikhil
                                                                           Narayan Arora, Advs.
                                                                  versus
                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD
                                                      AND ANR                               ..... Respondent
                                                                  Through: Mr. Utkarsh Sharma, Advocate for
                                                                           PNGRB.
                                          67
                                          +           W.P.(C) 11078/2022 & CM APPL. 32494/2022
                                                      RAJASTHAN STATE GAS LIMITED             ..... Petitioner
                                                                   Through: Ms. Ruby Singh Aneja, Ms. Nancy
                                                                            Maini, Ms. Akansha Thapa and Ms.
                                                                            Aakriti Vohra, Advs.
                                                                   versus

                                                      PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                                      ANR.                                                                        ..... Respondent
                                                                                         Through:                Mr. Utkarsh Sharma, Advocate for
                                                                                                                 PNGRB.
                                                                                                                 Mr. Apoorv Kurup & Mr. Akhil
                                                                                                                 Hasija, Advocates for the Union of
                                                                                                                 India.




                                           LPA 148/2021 & other connected matters                                                        Page 12 of 13
This is a digitally signed order.
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                                           68
                                          +   W.P.(C) 11148/2022 & CM APPL. 32761/2022, CM APPL.
                                              32762/2022
                                              M/S ASSAM GAS COMPANY LIMITED ..... Petitioner
                                                             Through: Mr. Nimesh Jha, Ms. Molshree
                                                                      Bhatnagar and Mr. Rishabh Sehgal,
                                                                      Advs.
                                                             versus
                                              PETROLEUM AND NATURAL GAS REGULATORY BOARD &
                                              ANR.                                     ..... Respondent
                                                             Through: Mr. Utkarsh Sharma, Advocate for
                                                                      PNGRB.
                                                                      Mr. Apoorv Kurup & Mr. Akhil
                                                                      Hasija, Advocates for the Union of
                                                                      India.
                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER
                                          %                                              14.05.2024
                                          1.          Heard in part.

2. List on 31st July, 2024 and 01st August, 2024.

3. Interim orders, if any, to continue.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY, 14, 2024/msh LPA 148/2021 & other connected matters Page 13 of 13 This is a digitally signed order.

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