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[Cites 0, Cited by 0] [Section 330] [Entire Act]

State of Tamilnadu - Subsection

Section 330(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)The Commissioner may by notice require any person using any place for the storage for private use of timber, firewood or other combustible things to take special steps to guard against danger from fire.