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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1)(iii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(iii)Banked Energy to be settled in 15 min time block = Banked energy available at the end of previous month in kWh / (96 time blocks* Actual no. of days in current month);