Patna High Court - Orders
Chunnu Dome vs The State Of Bihar on 24 January, 2013
Author: Akhilesh Chandra
Bench: Akhilesh Chandra
IN THE HIGH COURT OF JUDICATURE AT
PATNA
Criminal Miscellaneous No.40173 of 2012
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1. Chunnu Dome S/O Late Kedar Dome R/O Village - Sabuni, P.S. Ram
Nagar, District - West Champaran
.... .... Petitioner/s
Versus
1. The State Of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
ORAL ORDER
3 24-01-2013Learned counsel for the petitioner is directed to file correct typed copy of the Annexures by supplementary affidavit.
Put up this matter on Tuesday i.e. 29.01.2013.
(Akhilesh Chandra, J) Mkr./-