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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(h) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(h)The candidates admitted in Private Un-Aided Colleges (Minority/Non-Minority) shall pay tuition fees, special fees and other fees, if any, as fixed by the fee committee constituted by the Government.