Securities Appellate Tribunal
In The Matter Of M/S Runicha Alloys And ... vs Sebi on 28 January, 2011
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Appeal No. 18 of 2011
Date of Decision : 28.01.2011
M/s Runicha Alloys and Steel Private Limited
142, East Wardhaman Nagar,
Behind Akash Apartment,
Nagpur. ...Appellant
Versus
The Whole Time Member
Securities and Exchange Board of India
SEBI Bhavan, Plot No. C-4A, G-Block,
Bandra-Kurla Complex, Bandra (East),
Mumbai - 400 051. ...Respondent
Ms. Charanya Lakshmikumaran, Advocate with Mr. Durgaprasad Poojari, Advocate for the Appellant.
Ms. Daya Gupta, Advocate with Ms. Harshada Nagare, Advocate for the Respondent.
CORAM : Justice N.K. Sodhi, Presiding Officer P.K. Malhotra, Member S.S.N. Moorthy, Member Per : Justice N.K. Sodhi, Presiding Officer (Oral) Same order as in Appeal no. 198 of 2010 decided on January 27, 2011.
Sd/-
Justice N.K. Sodhi Presiding Officer Sd/-
P.K. Malhotra Member Sd/-
S.S.N. Moorthy Member 28.1.2011 Prepared and compared by:
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