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[Cites 0, Cited by 0] [Section 92F] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92F(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(2)[ In the case of an annuity roll payable at a sub-treasury, the application for its renewal shall be made to the Treasury Officer through the sub-treasury concerned in the manner prescribed in sub-rule (1).]