Section 80(2)(i) in The Punjab Motor Vehicles Rules, 1989

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Punjab - Subsection

Section 80(2)(i) in The Punjab Motor Vehicles Rules, 1989

(i)the holder shall surrender [-] [The words 'Parts A and B of' omitted vide Punjab Government Notification No. G.S.R.41/C.A.59/88/S.96/Amd.(17)/2000, dated 25.9.2002.] the permit within seven days of receipt of a demand in writing by the authority; and

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State of Punjab - Subsection

Section 80(2)(i) in The Punjab Motor Vehicles Rules, 1989