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State of Rajasthan - Section

Section 036 in Rajasthan Societies Registration Act, 1958

036.

Received the assent of the Governor on the 23rd day of June, 1958An Act to provide for the registration of literary, scientific, charitable and certain other societies in the State of Rajasthan.Whereas it is expedient to consolidate and amend the law for improving the legal condition of societies established for the promotion of literature, science or the fine arts or for the diffusion of useful knowledge or for the diffusion of political education or for charitable purposes.Be it enacted by the Rajasthan State Legislature in the Ninth Year of the Republic of India as follows :-