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Delhi High Court - Orders

Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 30 May, 2025

Author: Amit Bansal

Bench: Amit Bansal

                          $~19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +         CS(COMM) 599/2025 & I.A. 14583/2025, I.A. 14584/2025,
                                    I.A. 14585/2025, I.A. 14586/2025, I.A. 14587/2025

                                    PIYUSH AGRAWAL                                                       .....Plaintiff
                                                Through:                              Ms. Anumita Verma, Mr. Mayank
                                                                                      Kshir Sagar, Ms. Khyati Jain & Mr.
                                                                                      Parth Sarathi, Advocates.

                                                                  versus

                                    VELBIOM PROBIOTICS PVT. LTD. & ANR.                                             .....Defendants
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT BANSAL
                                                 ORDER

% 30.05.2025 I.A. 14587/2025 (exemption from advance service to the opposite party)

1. Ms. Anumita Verma, counsel appearing for the plaintiff, submits that the plaintiff shall effect advance service of the plaint paper-book on the defendants.

1.1 Hence, she does not press the present application.

2. The application is dismissed as not pressed and accordingly disposed of.

CS(COMM) 599/2025

3. Let an advance service of the complete plaint paper-book be made to the defendants within one (1) week from today.

4. The plaintiff shall file an affidavit of service, giving particulars of the service made on behalf of the defendants, before the next date of hearing.

CS(COMM) 599/2025 Page 1 of 2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/06/2025 at 00:21:00

5. List the suit along with applications on 16th July, 2025.

AMIT BANSAL, J MAY 30, 2025 at CS(COMM) 599/2025 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/06/2025 at 00:21:00