Delhi High Court - Orders
Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 30 May, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 599/2025 & I.A. 14583/2025, I.A. 14584/2025,
I.A. 14585/2025, I.A. 14586/2025, I.A. 14587/2025
PIYUSH AGRAWAL .....Plaintiff
Through: Ms. Anumita Verma, Mr. Mayank
Kshir Sagar, Ms. Khyati Jain & Mr.
Parth Sarathi, Advocates.
versus
VELBIOM PROBIOTICS PVT. LTD. & ANR. .....Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 30.05.2025 I.A. 14587/2025 (exemption from advance service to the opposite party)
1. Ms. Anumita Verma, counsel appearing for the plaintiff, submits that the plaintiff shall effect advance service of the plaint paper-book on the defendants.
1.1 Hence, she does not press the present application.
2. The application is dismissed as not pressed and accordingly disposed of.
CS(COMM) 599/2025
3. Let an advance service of the complete plaint paper-book be made to the defendants within one (1) week from today.
4. The plaintiff shall file an affidavit of service, giving particulars of the service made on behalf of the defendants, before the next date of hearing.
CS(COMM) 599/2025 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/06/2025 at 00:21:00
5. List the suit along with applications on 16th July, 2025.
AMIT BANSAL, J MAY 30, 2025 at CS(COMM) 599/2025 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/06/2025 at 00:21:00