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[Cites 0, Cited by 1] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(2) in Guru Gobind Singh Indraprastha University Act, 1998

(2)No college or institution situated within the jurisdiction of the University shall be compulsorily affiliated to the University, and affiliation shall be granted by the University only to such college or institution as may agree to accept the Statutes and the Ordinances.]