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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Sikh Gurdwaras Committee Election Rules, 1959

(2)In every case where a symbol has been assigned to a candidate under sub-rule (1), such candidate or his agent shall forthwith he informed of the symbol so assigned and be supplied with a specimen thereof by the returning officer.