Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 162] [Entire Act] Union of India - Subsection Section 162(a) in THE FINANCE ACT, 2021 (a)for the words "any person who", the words "any person who, or a pooled investment vehicle as defined in clause (d.a) of 20 section 2 of the Securities Contracts (Regulation) Act, 1956 42ofl956. which," shall be substituted;
