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State of Bihar - Section

Section 14 in Bihar Vigilance Investigation Cadre Rules, 2012

14. Confirmation.

- On completion of the probation period, the person appointed by direct recruitment shall be eligible for confirmation in the service under the following conditions :-
(i)He/She has passed the prescribed departmental examination to be conducted by the Central Examination Committee, Board of Revenue, for which subjects shall be prescribed by the consent of the Board of Revenue ;
(ii)He/She has undergone trainings as prescribed from time and if the training is followed by an examination, has passed the examination ; and
(iii)His/Her conduct and services are being satisfactory during the probation period.
Chapter-4 Departmental Promotion Committee