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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(5)(d) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(d)Certified electrical drawings, specifications of fire safety related equipment with details, as required in the application form, to be prepared.