Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Rajasthan - Section

Section 14 in The National Law University, Jodhpur Act, 1999

14. Officers of the University.

- The following shall be the officers of the University, namely:-
(a)the Vice-Chancellor,
(b)the Registrar,
(c)the Finance Officer,
(d)the Controller of Examinations, and
(e)such other officers as may be prescribed by regulations.