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[Cites 0, Cited by 1] [Section 56] [Entire Act]

NCT Delhi - Subsection

Section 56(1) in Delhi Police Act, 1978

(1)If any person as aforesaid when required to allow his measurements or photograph to be taken resists or refuses to allow the taking of such measurements or photograph, it shall be lawful to use all necessary means to secure the taking thereof,