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[Cites 0, Cited by 0] [Section 3(44)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(44)(c) in Sikkim Interpretation and General Clauses Act, 1977

(c)all orders made and passed under clause (1) of Article 371 F of the Constitution making adaptations or modifications of the laws referred to in sub clause (a) whether by way of repeal or amendment;