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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(f) in The Kaginele Development Authority Act, 2009

(f)The Members of the Parliament and members of the State Legislature representing a part or whole of the Kaginele and Bada Villages whose electoral constituencies lie within its limit.