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Karuna Parmar vs Prakash Sinha on 17 August, 2023

     ITEM NO.31                            REGISTRAR COURT. 1                 SECTION IV-C

                                      S U P R E M E C O U R T O F             I N D I A
                                              RECORD OF PROCEEDINGS

                               BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                             No(s).    6428/2023

     KARUNA PARMAR                                                                    Petitioner(s)

                                                              VERSUS

     PRAKASH SINHA & ORS.                                                             Respondent(s)

     Date : 17-08-2023 This petition was called on for hearing today.

     For Petitioner(s)
                                           Mr. B S Rajesh Agrajit, Adv.
                                           Mr. Siddharth Goswami, Adv.
                                           Mr. Priya Nagar, Adv.
                                           Mr. Shyamal Kumar, AOR

     For Respondent(s)
                                           Mr. Bharat Lal Shivhare, Adv.
                                           Mr. Arvind Kumar Sharma, AOR
                                           Mr. B.L. Shivhare, Adv.
                                           Mr. Arvind Kumar Sharma, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service is complete on respondent Nos.1 and 8 but none has entered appearance.

Ld. counsel for respondent Nos.2 to 7 prays for and is granted four weeks’ time, as last opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court, as per rules.

H. SHASHIDHARA SHETTY Registrar