Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(d) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019 (d)The Non-Government Organizations or Voluntary Associations should have an experience of working at least two years for the welfare of public at large;
