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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Mizoram - Subsection

Section 85(3) in Mizoram Cooperative Societies Act, 2006

(3)The Auditor's Report, in addition to the report on he accounts of the Cooperatives shall contain a report on the attendance at meetings by directors, loans and advances sanctioned to or the business done with the cooperative by the directors, remuneration paid to directors, expenses reimbursed to directors, expenditure incurred on education and training for members, directors, officers, employees and others.